Delhi High Court - Orders
Zomato Limited vs Assistant Commissioner Of Income Tax ... on 24 July, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14586/2024
ZOMATO LIMITED
.....Petitioner
Through: Mr Ajay Vohra, Sr Advocate with Mr
Deepesh Jain, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 25(1) NEW DELHI & ORS.
.....Respondent
Through: Mr Puneet Rai, Sr Standing Counsel,
Mr Ashvini Kumar, Mr Rishabh
Nangia and Mr Girban Naushad,
Standing Counsels.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 24.07.2025
Renotify on 13.08.2025.
V. KAMESWAR RAO, J
VINOD KUMAR, J
JULY 24, 2025
M
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/07/2025 at 22:16:58