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Delhi High Court - Orders

Zomato Limited vs Assistant Commissioner Of Income Tax ... on 24 July, 2025

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                          $~42
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 14586/2024
                               ZOMATO LIMITED
                                                                                 .....Petitioner
                                                Through: Mr Ajay Vohra, Sr Advocate with Mr
                                                         Deepesh Jain, Advocate.

                                                                  versus

                                    ASSISTANT COMMISSIONER OF INCOME
                                    TAX CIRCLE 25(1) NEW DELHI & ORS.
                                                                                                           .....Respondent
                                                                  Through:            Mr Puneet Rai, Sr Standing Counsel,
                                                                                      Mr Ashvini Kumar, Mr Rishabh
                                                                                      Nangia and Mr Girban Naushad,
                                                                                      Standing Counsels.
                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                 ORDER
                          %                      24.07.2025
                                    Renotify on 13.08.2025.


                                                                                                        V. KAMESWAR RAO, J


                                                                                                                 VINOD KUMAR, J
                          JULY 24, 2025
                          M




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/07/2025 at 22:16:58