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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(1) in The Rajasthan Municipalities Accounts Rules, 1963

(1)Transfer entries, that is, entries intended to transfer an amount from one account to another, shall be made when it is necessary :-
(a)to correct an error of classification in the original accounts;
(b)to account, by debit or credit to its proper head for interdepartmental and other transactions in which each does not actually change heads.