Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sant Nirankari Mandal (Registered ) vs Manoj Nathani on 25 January, 2017

SA-49-2017 (SANT NIRANKARI MANDAL (REGISTERED) Vs MANOJ NA THANI) 25-0 1 -20 1 7 Shri Gopal J aiswal, learned counsel for the appellant. Records of both the Courts below be requisitioned. Let the appeal be listed after receipt of records of both the Courts below.

(ASHOK KUMAR J OSHI) JUDGE pp