Madhya Pradesh High Court
Sant Nirankari Mandal (Registered ) vs Manoj Nathani on 25 January, 2017
SA-49-2017 (SANT NIRANKARI MANDAL (REGISTERED) Vs MANOJ NA THANI) 25-0 1 -20 1 7 Shri Gopal J aiswal, learned counsel for the appellant. Records of both the Courts below be requisitioned. Let the appeal be listed after receipt of records of both the Courts below.
(ASHOK KUMAR J OSHI) JUDGE pp