Section 75(2)(vi) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

(vi)[ an Assessor and Collector of Taxes;] [This clause was inserted by Maharashtra 18 of 1993 Section 12(a).]

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