Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 71 in State Bank of India General Regulations, 1955 71. [ [Deleted by Resn. C.B.S.B.I. , dated 25-2-1977 (w.e.f. 1-3-1977).] ***]
