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Madhya Pradesh High Court

Laxman Singh vs The State Of Madhya Pradesh on 3 November, 2023

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1443 of 2019 (LAXMAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 03-11-2023 As prayed by Shri Rohit Bansal, learned counsel for the petitioner, list after three weeks.

IR, if any, to continue till next date of hearing.

(AVANINDRA KUMAR SINGH) JUDGE JPS/-

Signature Not Verified Signed by: JAI PRAKASH SOLANKI Signing time: 04-Nov-23 1:59:23 PM