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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(6)(a) in The West Bengal University of Health Sciences Act, 2002

(a)subject to the provisions of this Act and the regulations as may be made in this behalf, the Executive Council may, by resolution, constitute such Standing Committees or appoint ad hoc Committees for such purposes and with such powers as the Executive Council may think fit for exercising any power or discharging any function of the University for enquiring into, and reporting and advising upon, any matter relating to the University;