Calcutta High Court (Appellete Side)
Ishita Ghosh Pal & Ors vs The State Of West Bengal & Ors on 4 October, 2023
Author: Aniruddha Roy
Bench: Aniruddha Roy
04.10. 2023
A- 202-203
Sc Ct.no. 22
WPA 22367 of 2019
With
CAN 1 of 2020 (CAN not found)
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CAN 2 of 2020 (CAN not found)
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CAN 3 of 2020 (CAN not found)
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2
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CAN 41 of 2023
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CAN 42 of 2023
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CAN 43 of 2023
Ishita Ghosh Pal & Ors.
Vs.
The State of West Bengal & Ors.
With
WPA 19469 of 2019
With
CAN 1 of 2020(Old No. CAN 654 of 2020)
+
CAN 2 of 2020(Old No. CAN 2285 of 2020)
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CAN 3 of 2020
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CAN 4 of 2020
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CAN 5 of 2021
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CAN 6 of 2021
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CAN 7 of 2021
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CAN 8 of 2021
3
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CAN 9 of 2021
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CAN 10 of 2021
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CAN 11 of 2021
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CAN 12 of 2021
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CAN 13 of 2021
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CAN 14 of 2021
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CAN 15 of 2021
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CAN 16 of 2022 (CAN not found)
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CAN 17 of 2022 (CAN not found)
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CAN 18 of 2022 (CAN not found)
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CAN 19 of 2022 (CAN not found)
Paramita Pramanik & Ors.
Vs.
The State of West Bengal & Ors.
Mr. Kamalesh Bhattachrya
Mr. Goutam Dey
Mr. Aninda Bhattacharya
Mr. dipendu Sarkar
.... For the petitioners
in both the writ petitions
Mr. Supriyo Chattopadhyay
Ms. Iti Dutta.
.... For the State
Dr. Sutanu Kumar Patra
Ms. Supriya Dubey
..... For WBCSSC
Mr. Tirthankar Dey
.....For the Applicants in
I.A. No. CAN 1 of 2022 in
WPA 19469 of 2019
Mr. Kamalesh Bhattachrya, learned counsel
appearing for the petitioners has commenced his
argument. He has given the brief outline of his
argument. He shall resume his argument on the next
occasion.
4
Ms. Iti Dutta, learned advocate led by Mr.
Supriyo Chattopadhyay, learned Additional
Government Pleader appears for the State
respondents.
This series of writ petitions shall appear under the heading "Hearing (Secondary)" in the Combined Monthly list of December, 2023.
A copy of this order be placed in the files of each of the writ petitions.
( Aniruddha Roy, J.)