Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(3)] [Section 105] [Entire Act]

State of Tripura - Subsection

Section 105(3)(b) in The Tripura Co-operative Societies Act, 1974

(b)where the number of members has been reduced to less than ten or the amount of their deposit and share capital less than five hundred rupees.