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Patna High Court - Orders

Sohrabuddin Shah @ Sohrabuddin Hussain vs State Of Bihar & Anr on 6 August, 2014

Author: Anjana Prakash

Bench: Anjana Prakash

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Criminal Miscellaneous No.6207 of 2014
                                 Arising Out of PS.Case No. -1662 Year- 2011 District- SIWAN
                     ======================================================
                     Sohrabuddin Shah @ Sohrabuddin Hussain
                                                                 .... .... Petitioner/s
                                                   Versus
                     State of Bihar & Anr
                                                            .... .... Opposite Party/s
                     ======================================================
                     CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                     ORAL ORDER

3       06-08-2014

Put up this matter on 08.10.2014 in anticipation of receipt of the Mediation report.

(Anjana Prakash, J) Narendra/-

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