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[Cites 0, Cited by 1] [Section 17(1)] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(1)(viii) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(viii)Five members of the Senate, nominated by the Government, of whom one shall be a member of the Scheduled Caste or Scheduled Tribe and one shall be a teacher.