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[Cites 1, Cited by 67]

Punjab-Haryana High Court

Bhupinder Singh vs Pspcl And Ors on 29 November, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

    IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                          CWP No. 3707 of 2018
                          Date of Decision: 29.11.2018

Bhupinder Singh
                                                            ...Petitioner
                            Vs.
Punjab State Power Corporation Ltd and others
                                                            ...Respondents

CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA

Present:     Mr. Kanwaljeet Singh, Advocate
             for the petitioner.

RAJIV NARAIN RAINA, J. (Oral)

For detailed order, see order of even date in CWP No. 1013 of 2017, Balvir Singh Vs. Punjab State Power Corporation Limited/PSPCL and another.

(RAJIV NARAIN RAINA) 29.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-01-2019 01:28:34 :::