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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2)(r) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(r)[] [Renumbered '(s)' by Act No. 4 of 2017, dated 27.4.2017.] Intervals within which the Commissioner shall report to the Government under clause (d) of section 47;