Madhya Pradesh High Court
Meil Prasad (Jv) vs The State Of Madhya Pradesh on 2 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-21126-2017
(MEIL PRASAD (JV) Vs THE STATE OF MADHYA PRADESH)
5
Jabalpur, Dated : 02-04-2018
Shri Ashok Lalwani, Advocate for the petitioner.
Smt. Namrata Agrawal, Government Advocate for respondent
no.1/State.
Shri Aishwarya Singh, Advocate for respondent no.2.
sh At the request of counsel for the petitioner, list the matter on e 27.04.2018.
ad Pr a hy (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE ad M of Amitabh rt Digitally signed by AMITABH RANJAN Date: 2018.04.03 21:20:24 -07'00' ou C h ig H