Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1) in U.P. Sugarcane Cess Act, 1956 (1)The State Government may make rules for carrying out the provisions of the Act.
