Supreme Court - Daily Orders
Ram Charan Yadav (D) By Lr vs Savitri Devi on 16 July, 2019
Bench: L. Nageswara Rao, M.R. Shah
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.1372 OF 2019
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 5235 OF 2019
RAM CHARAN YADAV (D) BY LRS. ....PETITIONER
VERSUS
SAVITRI DEVI & ORS. .... RESPONDENTS
O R D E R
Application for oral hearing is rejected. We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.
Pending applications, if any, are disposed of.
....................J. ( L. NAGESWARA RAO ) ....................J. ( M. R. SHAH ) NEW DELHI, JULY 16, 2019 Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.07.18 16:19:58 IST Reason: ITEM NO.1003 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1372/2019 in SLP(C) No. 5235/2019 RAM CHARAN YADAV (D) BY LR Petitioner(s) VERSUS SAVITRI DEVI & ORS. Respondent(s) (FOR ADMISSION and IA No. 46973/2019 - ORAL HEARING) Date : 16-07-2019 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE M.R. SHAH By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
The Review Petition is dismissed in terms of the signed order.
(Geeta Ahuja) (Beena Jolly) Court Master Branch Officer (The Signed Order is placed on the file)