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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(1)(a) in Delhi Co-operative Societies Act, 1972

(a)If the record, registers or the books of accounts of a co-operative society are likely to be tampered with or destroyed and the fund and property of a society are likely to be misappropriated or misapplied; or