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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(6)(b) in Aircraft Rules, 1937

(b)[ to undergo relevant training, acquire maintenance experience as specified by the Director-General, and demonstrate skill to exercise the privileges of the licence for which an application has been made, in a manner specified by the Director-General.] [Substituted by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).]