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Madhya Pradesh High Court

M/S Gurumukh Das And Co. vs Assistant Commissioner Of Income Tax ... on 16 May, 2017

                             ITA-57-2016
  (M/S GURUMUKH DAS AND CO. Vs ASSISTANT COMMISSIONER OF INCOME TAX 5(1))


16-05-2017

Shri Sumit Nema, learned counsel for the appellant.
Ms. Veena Mandlik, learned counsel for the
respondent/Department accepts notice on behalf of the

respondent.

Let a copy of appeal be handed over to the learned Counsel for the respondent. Record be requisitioned.

List the matter on 10 th of July, 2017 along with ITA No.62/2016.


  (S.C.SHARMA)                             (RAJEEV KUMAR DUBEY)
      JUDGE                                         JUDGE