Madhya Pradesh High Court
M/S Gurumukh Das And Co. vs Assistant Commissioner Of Income Tax ... on 16 May, 2017
ITA-57-2016 (M/S GURUMUKH DAS AND CO. Vs ASSISTANT COMMISSIONER OF INCOME TAX 5(1)) 16-05-2017 Shri Sumit Nema, learned counsel for the appellant. Ms. Veena Mandlik, learned counsel for the respondent/Department accepts notice on behalf of the
respondent.
Let a copy of appeal be handed over to the learned Counsel for the respondent. Record be requisitioned.
List the matter on 10 th of July, 2017 along with ITA No.62/2016.
(S.C.SHARMA) (RAJEEV KUMAR DUBEY)
JUDGE JUDGE