Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act] State of Jharkhand - Subsection Section 245(1)(e) in Jharkhand Municipal Act, 2011 (e)throw any material including plastic bags and containers or waste of dairies, piggeries and poultry farms into any municipal drain or sewer, or