Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Andhra Pradesh - Subsection

Section 265(1)(c) in Criminal Rules of Practice and Circular Orders, 1990

(c)in the institutions, disposals and average duration of cases in the Court of Sessions Judge, Magistrates, including Special Magistrates.