Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229] [Entire Act] Union of India - Subsection Section 229(6) in The Coal Mines Regulations, 2011 (6)While drill machine is in operation. no person other than authorised in writing by the manger, shall be allowed to stay on the machine or in the vicinity thereof.
