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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Indian Post Office Rules, 1933

(2)If a packet containing samples of any of the articles mentioned in clauses (3) to (7) of rule 26 is not packed in the manner prescribed therein, it shall not be forwarded."Blind Literature" Packets