Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(2) in The SreeNarayanaGuru Open University Act, 2021 (2)The person appointed as Controller of Examinations shall be eligible for reappointment for one more period subject to the provisions in sub-section (1).
