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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(9)(i) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(i)Details of modification, alteration and removal of electrical installation with completion certificate and test report of the Licensed Electrical contractor.