Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41(5)] [Section 41] [Entire Act] State of Jharkhand - Subsection Section 41(5)(a) in The Bihar Co-operative Societies Act, 1935 (a)majority of the members and elected office-bearers of the Managing Committee of a registered society resign from their respective membership or office; or