Madhya Pradesh High Court
Shivam Singh vs The State Of Madhya Pradesh on 25 August, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 8623 of 2021 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-08-2023 Parties through their respective counsel.
As prayed by counsel for the applicant, list the case in the next week.
(SANJEEV S KALGAONKAR) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 25-08-2023 04:36:55 PM