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State of Rajasthan - Section

Section 13 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

13. Transaction mapper.

- Every transaction of subsidy, benefit or service notified under section 7 of Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (Central Act No. 18 of 2016) and the public welfare benefits notified under section 11 shall be recorded electronically in such manner. as may be prescribed.