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Union of India - Section

Section 19C in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

19C. Personal Allowance.

- [Personal Allowance granted to an employee shall be adjusted against any increase in [basic pay] [Amended by Notification dated 4.2.93 and came into force w.e.f. 1.8.87.] which the employee may be entitled to in terms of these rules.] [Substituted by Notification No. G.S.R. 30 (E), dated 14.1.2016 (w.e.f. 11.4.1985).]