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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2)(g) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(g)the remuneration to be paid to the paper setters, examiners, moderators, supervisor , invigilators and tabulators, who assist in the conduct of the examination;