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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(c) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(c)proof of installed capacity of plant and machinery issued by the District Industries Centre or any other government agency authorised in this behalf; and