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State of Jharkhand - Section

Section 378 in Bihar Education Code, 1961

378. Appointment of Government servants to Managing Committees.

- The appointment of Government servant as ex-officio members of the committee of an aided school requires the sanction of the District Officer. The sanction of the Commissioner will be necessary only when the District Officer himself is to be appointed. Government servants appointed to be ordinary members should ask for the sanction of their immediate superior.(G.O. no. 3570, dated the 11th July 1955.)