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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)In every dock, the drinking water supplied to dock workers shall during hot weather every year, be cooled by ice or other effective method :Provided that if ice is placed in the drinking water, the ice shall be clean and wholesome and shall be obtained only from a source approved in writing by the Health Officer of the Port.