Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(i) in The Rules of Procedure and Conduct of Business in the Metropolitan Council of Delhi

(i)An amendment shall be within the scope of the Bill and relevant to the subject-matter of the clause to which it relates.