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State of Maharashtra - Section

Section 18 in Maharashtra Ferries and Inland Vessels Act, 1868

18. Short title.

- This Act may be cited as [the Maharashtra Ferries and Inland Vessels Act.] [This short title was substituted for the short title 'the Bombay Ferries and Inland Vessels Act, 1868' by Mah. 24 of 2012, schedule entry No. 2, (w.r.e.f. 1-5-1960).]