State Of Karnataka vs Shankergouda S/O Thimmanagouda on 16 December, 2010

[Cites 0, Cited by 0]

Karnataka High Court

State Of Karnataka vs Shankergouda S/O Thimmanagouda on 16 December, 2010

Bench: V.G.Sabhahit

:?:

 ?§--§EZ Hiiﬁi-E {3€I}§}'R'"§" SE7 E/{;5;1?{FsEfi'"?ﬁ;E€i-5:
{3ERC'E}E"T BENCB' 1%"? BHAQWEZE

PRESENT

ma HQN-B35; MR.JL€'S?'ECE V13,S;¥%_BEi,;5a'.E'--_§§f§'~  ;  

§§i'*E§

'ma §~:<>N 58:13 Eazagw S*::<:E: §;.v';.?§:%§f?€§'   'V ( T

§}A'E"'E§ TE-EES ?§§E 3.61%'??? §_ﬁi"§ GE' %€{1E'§%/'EBEZR4 2§§§

<:R;:v:E:w-KL APPE1'5%; zaégé';-§?'2;*2@;§:*2  "  

Between:

State 9? Siam ataka

Mﬁppellant

{B32 Sri. A. R. Patéa Acma;=:«;r_§::ja3 .33.» P';}r  ~ 

AND: 
1.

S?:_a§:i:s:'g_e'u@':i, _ V' _ S ,1 <3 '§him maié a;..§_0 '£;'--':.<;1a, Vial'; Patii .§{:;1fm'Lﬁ:a:';.--"

4; Elggaé abG:.:_f4E jgéars, °'§;;a:1z:1nayga2a?éé2:;" "

$_;';iZ%.: "Eh.-*;.mma:':_agaud5s' _ 2 ' '§*s€E:~:§ji% §7~'zéf':;'E " EK urabazzg '.,__«ag5::**.°;_"_v»:%i,_"é,*sQ:.,::': 33 :f~_£€&§'S%. i:§;':.:;' §i&¥'§&1::"§L:1p'§}z:s Eéazgégfcag §§':§;:'éj2:r23 22b<>'ut 36 >%'?%% M} £4. 2¥§a_:i;amar';?;ha, 3!,/Q. Etéariamagpa Kengar, Eéaiijan, Ageﬁ abmzt 34 §;€a:"s, 5, P33./adeppa, S50. Ba-Sappa }%fa":":ama:°:at*;.:é, Kurubar, Agadi absut 23 years' 6;, Somazma {£355 Scmaiaagauéa, 3,53' Fakiragouﬁa Muéimani, Kusfubarg Ageﬁ abeuz 24 yea-;'§§ {Aﬁ am Agriczgiturisisﬁ R/G. Kudrimoti vitlageg' .

Tq, '{e}bu1"ga, Dis? E{9§§'B:}j".V--, {By 81%. S.S.Yadr3;mé,v2'5\;<§vece:té;"

"E"'h_is5appE::a§' ,fii'é§ﬁ,and-ef'~..AS'$ctéGn 378$} and {3} CLRC Nb}-* '"';Ij:;é 7F.?':g,?_:a.'L"::--j_"'P:§;bi'i:':...,Priésecutor for the state praying 'a§?:¢a1é.i§5§'1is }I'£Gn_'b»3e" CoL1r3€may' ':36: pleased SEO grant ieave "E10 fileVaiiyv-appea.§"agai-nsét the Judgemeni dated a5,12,2s:'m. the 33., Keppai in S.C.Ne.43j_2{,'*=Q0; _at;qu:i:'E_;%;'1g the responéents ~ accused for {ma effé::¢€$..pur%§S}*éab§e 'L::r:&er° Sscticns E43, E47, 148,; 362 30:?;~..32s3 and 324 1'"=::'a& mzh Sectien 149 sf x9,p?§;.'?;€~a§ cammg far fészzai §*:.e3£i:*:g ma ihig égayy E A:?";'Pin:G--§fE ::r§e§%V€:'€d the §aE§;@:x:1?ng:

JU.§G§./IENE7 "«-._'Fh25s aggaal 323$ been {ﬁes}. bf? the Stats chaiésngmg ' {V225 judgmeni éaiaé G5. '£.2K2¥3{}i. "paggsd by sine Sessiens 7% V. . V ;V}..T§f:eé}i§§>'ﬁV3d:ents V :3: Juégﬁ 9;: Kegppaé in NS/%3j28G{§, acquitzéng the §€sp3nd€mS for the Qffencas Linda: Sasziierm 143, ?;_»%'I73 148? 3&2: 3Q'?_, 3263» and 324 read W:I.:h Se<":ti0:':__ §4«9 E.P.€, 2: ii is 836 €8.36 85 p:r*c>s«:€e:::.,;iééis": v:h{Q;€"":E:3}1é;: V' Cﬁmpiainani W Basamma had f{hr<5:E' S-ans;1?§;§..:ff.;¥;:;%';ga.§7§'z§:~;. 'x5e€fab§':ad2fa:~2ya and Bagagﬁgae Pfﬁér 1361?} B3T:;a27a}%§-ré1--:_€a:ig{S._ residing with. the c0mpEai.§:--.a;§2;«ib at" i<.:idI.rTiif.:2§:éé"V'"<;*i};§a.ge. V Basaﬁfa Wag marri:§6..V_ {Q ;*é%1'e:%. "Pé>£§.aVVa 'bf 'ifanagﬁra viﬁage, Ehree years grist."A§<::' gi%i:j.g '::.§ﬁ»a3nQgmplaim. The brothéir cf ':::i*§.v:'~:_~.a_£::.:u':~:,s13Ei-...__§'*3--0§ E. by name Earanagouda <§eVe];0pe€:é iiiiici€*ir':i:é%::..a%::j»j 'ma {he 'wéfs Q?" Basajyjxa and 8as4;§;§sa. camé ~%:§§<:1awa-* abaut it. Abram: 2'/2 :3.-='ea:"5 prim" :9 .'i<.4-(E1? 9;hs:a ::r@:/:1 iairéég "x«'J§'Ts€Z'?f': the Said EZa€5..:":a*3'uC§a§ '§:*:.1"%:2-*;".,_['26z*:¥f~.a:~:§s€::§ N3"? '@523 raiuméyzg {mm E'»§a§1gaE_<:v:.:'@, §8;.S2§&;:fJj.,«""V8; Eééd cemmééteﬁ tbs muzﬁﬁz 0? Egararzageucia in ~.,:*'s$;:.1;_=f3<";ﬁ' :12? 'wh.éch 8asay§;'a wars in azisstaéy in the Eigsaésng Cage panéimg be"<::3"€ Raichur Sgssigns Cauri, ,4 ,1' "./§/ .afy/// Pf'/'4 ly.

: 4% :

'"§'E.2e:*eaf";e:", Ba3.9;y"}}a W223 acqU;§:':E:<:§ a}? :."'m-: saéé af'¥:'€":':ce1 ;'5a§%:€:' yeieasing {mm ﬁe jaii Basaf;,»*j;='a. was 3§aj,?§:2g wiih 'miss maths? 50:" {we {$3.325 and thegaafier S€'{}SiF§§ égaingar :0 his Eife fmm the b:<>'{h€r$ Qf "me Esranageuda, Basa§-:':;a 'W€E'EE :0 _La}~:'ZE<2;mdi*1. §§iEEa;:ré""

giarted giaying wifsh "mg eidar %;}*1*b€§*;"e;*.r&_ if€e;:"é;Bié_aé:*ﬁyf;,fé:¢ ané s:=cCa$§:3r:aHj.: Em used is 'came'?__0E{udr§:1f;':w:§ Vf:"ﬂagé~~.*;é'*-- SS6 his mQ¥;§'.1&z: Tu-*9 Z1'1G11€§'iS35.."'§'§Ti{3fV'f{} éiiés évgmgiaint BaSayya startsd s:a;ri'3:;~gA_ m'_=':Vh his §i§£?i§'1€E iii Kudfémeti viﬁage, but he wag mm ig§1':7%g eribut-*«.Q'if' w:§1§_'.~ hmgse due E0 fear g€"s;¢Tcu§;:a: %a;v:;%}c;~ héé§_W"9 :"C:v;thers» an 2$..';Q.1998§ Baysagrﬁsa Wlanﬁ :3?" one Eéadapad aizmg withPamp2::é:iawa%:é ";;f:éé' br0£her Jam_ba§3.:aa €02" inserting

-V,,...:hé~- :pi§§&s'"'.95 ¥:>$c{%"é"'v:.x?eE} at abeat 8:21:03 pﬁm; Tbs IL-..:i%:e.r:'%pE.33::'1af;:tf~.B3.$amma was E"'Ll§1I"1§I':§ 22 pan ahsp in .E{:;:£§;"i::";§:s:€_v'{i;:":o.$g and 2,vh€r: {ha ssmplaézaami 222%-'a5; in 316:' ' *.. ':3hep abmai: é3r»'%:3€"} pm. 8a3a.}~*§,«-a wag r€Ez;r:'m*':g "§;6%;2':;;;§'§s Beéakamukki véiéag-gs, iéfheié ha wag nsar the ' " -»v-Eéégérimeti $30337 ha starfeé. {:3 :"'§.Ef1:1i3.'Eg and at 'ijﬁzat time H./"~. .

jg» / jg" _// my /.

_,/ ., : :3 :

3,93-useé N33} :9 6 =:az":2§ %:E1€--:~e angé :--;£a:r°:€é C§"'},aE3§§f1g Bagg}-="jga, The camjglaézzant CEEYEE: Gui azzdé Saw that aceuseeci stazisd assauiting ﬁasaayg-'a near Kzgégjimeié czagsa Accuseﬂ Nam}, 'WEiS Eaoédiﬁg a; knife e_ssaLa§é::3~d; Basajqra aver his head with. :§{3f'§§:'§"§;£*_, N92 assaukaﬁ BaSa}r};a ova? big E*':e:~..:'3.&S zf«;?i%:§1V r{>§:f: V rema§.:i:i:1g fem' &CC'<,,§S€& aSSau1$:é*s§ %;>;§t"h §'{éCv§€;'§§V{Ff»?ﬁ§?f'~.§.§9§'a{E*.. hamés arm gthsr parts af tv}";€_, Ew:¢c§§r $73" .j_Ba;3V;;§§:jg;é::.1"B3;sé1yj«;a"

feﬁ séswm. 0:: {E25 gmumcﬂ T§'1V€E"€£i%Ft€};;-V_a€2€:'il'$€(i. ?.::;{r§1eé his face tswarés tbs S3/:§"g;:;'c§' sat an {ha S"{Q]'§."3.8;,:";["2}"}"';;V'}f'A§35aSai;:;V", _é;;»':§ i":':§",§§V<i':'éd injzzrjg Wfilh tbs': Eqaife ave?' the e«}v*es--Q§'VA;EaTS'a};§;-»;§..---anﬁ the remaining accuseﬁ :2<,fe:*eV.E<:@Ed%:i?gV_€;1":w»:>: Irsailzi 8asaf;;_»~'a. 'E'h2;$ énsiésni; was Seen ."'-by-.L.g?Ea;z§.'a§'a.d Pafééjgdazzna arm: &am'9azma. wits wars ...z~'&?:_iz.:§*§';if:'f:rg{ with Bagag-3:5.» The saéé persazzg bsmg §§iAg-§ri_::c'3:f:vz;»,=ai fmevaﬁ Eitiia bask; Side. '.F%:ez's:3.f:a:y ascuseii ' '-.. "f%§§s¢E 1:196 E35': Ea$a§;§;e. iﬁare 0:133,' and started ahagirzg 'L? a.:<::g:éanna azzgé ﬁambazz 2&1, wha ram. es.'<:a='a;_é; iziwssssfaﬁ {he " "-~-zriiiage. A: $22: 'time, ihs grargd <:%:z'_idr&:1 {)5 {$36 /' ;,./ / .

X/z'/W//, ./ : E5 :

cQmp3a;.m.3.z:t ware pféfﬁﬁfét aismg wiéh {be cempiainant. 8333;»-*jga Erzad susziaizzeé injzgésg is his ®§'?€S§ h€a<:§'--.an& was graanimg. After gems {£236 Haé.a§3.d cam¢..$nsi'*i%.;=5ﬁ«t is Beveoz" ta inferm ﬁne Paiicex The €::}rn§:5§Va§:;,aT:n:T ' thereafter ésarrzi that the :§€ci':$'<:..sfi"._ 2%aE:s.§: --_;:?§j§'5;S§e<ii°« Pampamza and Ja1*r:bar;1:a;_g<:aL:gh-ﬁg 'held 9%.:.g}gy§1bé::':::a'= $168.? the house 9? Shﬁragapa a5f;.,r§'Va3sau1§md'TE:§m wit}; i:"o2*1 raaé ané stiatks 3'n<:';._4_.i>;,<'he:.'i fhé ~.m;c :»'é:.';?f:M€r {sf éambarfsna aame is Ezés 3f€S§§U;€, a<:€;:_,;£seG_'a£;30 "$a?;ts;$a<;3;§-.%:'$d her. 0n the basis af ::§:§':;::;35;_iafaé{:13':?§_" gi%;+'é'z:'------'bj§: compiamam + 8asa::1Vf%é'é§,"t1é '€_VB'§'%y*v0®§*'§9:s§i<::c' "f:*é'g§st€:**ed 3. Cass: in Crime N0g48;" §,9§--8 gt £3,321. an 2§§1:i}'E§98¢ Er: the mean .Vtime§ 'B»éa$ayya°.2vEiG was §'€E3":G"J€d in the Eo:*:*§' had °-su%:;--i:é,3.r::'beé:1..A§a ":?iéMir:juri€se Pgiice, Szfiﬁl" inveszigatiem

--..5V.i':_:'3: :f:f1<-;--<s{ :§fE.f;_'¥:.se accuaﬁd have {E1653 8; rsharga ghee: far 111%;-..__af§:~:A~3;$é;iid sfféﬁcsg agaéngi aéé 'aha six accugaé '";§;e:*s0:'1x33--."

' 1;,» .

3. ,£§f%:e:' $e<:u:"ing the ;;vers<:»~:"::; 0:" acc1;:_sed befere the C-aurs, {E35 p:"@se::'u%:ian in awe: :3 grave the case has ezkzaminsd :12": :31}? :2E wiinegses and hag gat 3fnaz°§«;.€é 833?} :0 P28 and pmﬁucﬁd. Evfﬁsgi {G-<::i's;;:§¥§"~iE'E1f'E? defence of {he accused. was; was sf {ha Ema} ' hearing the §TGS€'€3LE.?;§C}'f'} ané é:§":s.{:'"'V~:§efjen.4f§e§ f:'%2--é' Eé£3f1'}€§§., Sggsioms Lizjdge was p};eaSed;f {:3 A' --.T,,E1at"

prasesuicésrz has faiétzzd ";s:;*..__ §:r37im.4-T*€V' Ehﬁ~,_C'{§.$V€;W'V$'€§'$1T1§'V reasemabie d.oz,2'@t a,:":v:"i...f:i*2e:f:s:§'r:;~;;'-Q?"?%E~L..§::asA e;a:Aqu:'j§§:ted {he accusad 0f the offance fdr; charged The state 1fééL§' i11z3.dT. igéfaiéi é?§§<i'§:ﬁ;.

4). '«§»:§q5ak:fd vS:'i§;..,§;'§*?i ".§9ati1, me iearréed Aﬁdiiierzai SE8;E§?--_Pu§:)}§'e:V_ §':.<§'s€<i.ufE§'r° and 8:7; S.S,':'€d3'am§§ {E39 °-3.$a:*:':éé§f"=cﬁzmséé éjégearing fer the ragporsdentsa Sr};

ﬁéﬁiéisnai Stais Pubiic E3r:::>$3€u.*:a:* Su':::>:n§*:§?»::':"§.Viﬁ"':=':a':'£ in ibis case, ﬁbers are five 'ﬁ:'ii§'E€SS€:S ' '--.. ""a§:1'1Q ha:-56 spakﬁza ragaréizzgzg Eihﬁ i:';.c*;d€r:t3 east =::zf 'axézich "AZ??fi:ZﬂA3 ~ éambanréa £3 £221"; iﬂjiifﬁd {fjfﬁ aariinesss, 39 9.1233 : :

?,'2?§'xi% M Chanmamnaa, P,'ﬁ!._i ;8a$amma is aim an €:y"@w1§Er1€$$ amé the sompéaémanz and the evidensﬁ sf P.¥%Js$.§ 4:9 5 whc have given an e}»'ew§*::1€s,s a€c9':,1_2;f;': 9:"

the incident "£5 Quite 5m1\.»-'izicéng and dear', H.;E3WfL1:f'f.}'§'€_f Submétg that the t3"~.«-'i&€§'§€€ sf zecaarsrgr wi:r:§;s?s23Vs..?'ﬁ}é}'::f§§T and ES 2339 supparts the case:":éf"":%ze ';.3:"<};.:?-é::'v:,:_:i3:*;._i'.~SE: 3330 'tbs chemicai axaminerg :ép;>:*':_. .P.iR?;21x-~«.§;}{::";§%r., E'_v§aj§appa§ has stated that tE:.;e V"érf{§u:'"€s'$12.TiZ?:é *ﬁéée'a$ea:rEV are haméciﬁai in r:a':'L1;V_1"e a:9i&"éifo:n""L-%;2e causeﬁ by {E26 "W€8.}_f3r{§§'1S Eiiia M,Gs,3; to-I L'V'§'§é%:*:*::~f;<§:':%.;.I'§:€ pI"€iS€CLlUO§} has €::.:~{:§1erTA §§:°Qx-'€"%§ 'V't?:'é*»?;§*:0Ei:A§éV'f1§r the commissian Q? the 0ffe:'.:.<:e i:: iihaé: ;E:e:%'}j:ié::--::%:a:_«':;€=;.:5§ Ba[sa3-is-:3 haé §1'11J;3"d€§'€C§ ths brsﬂizrzr sf égrﬁﬁseé ?€"a.§ ar:d wharz Basa},-j,~"a Cama aw: Gf ."-thgjékié-."Lak§i'&%.:" i3@§':§ZE'{§.'§it1}§'§ G5 the zrial in the said muréssy' A=.Céi.S€';"3.{3'€'iiV:§*«Ef'€"§_f§'1aE'€ aaugad big m.L2rd€r" ag an retaiéatéan 'is; gmzjrzfilisz' G?' brether sf accusazﬁ NGJE, "§':.€:°€f§z'e; he V"'g:,;b::1é§vg"tha: 5:36 <3ffe%:3.<:€ is preveci agaimszz fine accuseé '§i?e'}*$::_d z'€a3§§';;.a'@E.e dazgbi, azzé %;§':a.6 appeai mag; 235 ' " -»v-aiiawﬁii ané aecugad §27:a§; be €r:3:rf:2?é.<:?;ed, 13: (Em. zhe mike? Eaamd, Sr: S§E%."°§€d:*ar::i';----._the Eeamed caumséé far {Ems 8:843/US€§ has eiiad E33.-§.._:f'o§g{}z%;;é:§fg. rukxégg:

E} 2GG8{5} Sugrams "Ghurey La: 3259: sm:e_'a_";'_;:zPg., "

1;; 299:; SAR ;iCrim:§.>:a;:%}-353 S;:;p:~e%::e"e:e{,m. Er:

the cage :2:§..ffSe§:a'n'A.&;' a:'~v?.'?§Qt;'i€ ?;?;3g§;«~~'Wt&f3 9}' Haryana ,

6. "{7v;::'$:"& is a Cieiay in regisierimg Vmedicaé svidence and $16 e_§x:véé}i,9§'é1*::'%:§*§j5s_V;:f::§s:» th«1'7:_§V{3é:::4se £063 not cozrrsberate each <f,;'€§1:<:%r- found an the deceased, d0 no: :57?.G§'T€S'%f§{}_?."Vi{~§w.§;§ ﬁihé m-'ﬁr: {acts narrated by 'ihe "'Aeyéwitiafézsgéeg. '§'§"1€w <iG:':&':;a<:'L 0? ?."'Jxi,§. in not raigmg arias fé:f_ :-r:c%;<§_€§:i: baéﬁg {ha §E}G§Zh€E' "£8 S'LES}_3iCiQZ3S.

TE3tz3.__e2:i_.s:%<:§:é*6 3:? Pfafiﬂfz rﬁgarééng tbs preaencs sjgsf ?ﬁ?€,ﬁ ~ "??§agE1av£%1é.ra at '£313 SC€§TE€ 0? affetzcsj Creaiea a daubt Ea

--7C&S€ $1? :31? :,3YGS€Céi€§{}{E and thggéz name :35 the ' " -~-:;--:ei.gLE%":E:3é:}'2;::*s; arzé pmbabla W§tf1€S:E%€S have iasen examfneﬁ ,, a 5/ 2% : E0 :

31:": this ::as<.--3. E56 :aubm:T1:s ma: P."\5J,} ézas séaérﬁsd tha': she came :23 {E353 §{'uﬂzim@:i cross {mm Kappa}. in a bus and that $336 3a_id. buss 1"€iaC§'1€S Kuﬁrimati crass as-'$2-jyday bétwesn Géﬁﬁ 322$ G6:3Q gm. Therefore, $he.' <;;iéﬁi:.§'§:T..T:>é3 an ejgewitzzess fez ihe inciéem which has Eaéqén. 04:30 pm. '"E"%';e:*€f0*§&=, ha S'u§5i'A§t§é'ts« f:;:7:a{.;' "prasacuiisn £3 sstagevrzlamageii a.n §"'i.g_; r:0: _*::f¢E£ab§&';.' %§€'-- furihaz submits that P.W.3'"':~; £E.amb31:naA>%%:a,$',ampehlw affected §}€E°S0f°i.. '§'E*1er>~ﬁf{>.:j€, Fréé ¢é1;J;f§;:§ f:@: hav'é'Arfé;n {iii the piace wh.e:"e Cher:r:amma._Va:9:'_C'é f?:imSe§if'~g$?--e?e assauked, zarhicx.éé' §a:<..?;af.va§§€V3fr§':'n: ihé _'¥p?§a:Tce where the deceaged had dieé; Unvdezj 'th:je._%$éi':?s§§é;;:3f§;"staz1.ces, he su%mi':s that the p:°c:s§=.£:?:ﬂ;éQri" V_é:as%: 'is fail. 05 éiscyepancées and '«_,ca:2<;_fa:§'iCii':3::S a.:i'é§""tE2r3r@for€, he submits that the V' is right 5:': $2.91: 3"e.i.y£:::,g an ihrs €::é,0§:$:*:.c@ 2;giéi:1~f;_<83s:@s:_V'é-éqgéd. in mining $3 $519 canﬁgusien aha: {E16 "pr as;ec2;:.:i9::2 has ma: goraveé ms: case 'beg-*<>r:c1? r-eaaarsabfae §:§:3':;'E;st. Eienca, E15 szzbméza thai Ehe apgzeaé may isa " -~:§:"3mi.:~:.$e::£Z //~¢ ?» %% :13: s-tr 'z', Afiar hearing $1353 presecutian a::::'."'-,T:he defenmr {ha palm for mgr <:@r2sia:§s:"a":é<>r: in i?:é:.:§;f>f;_35é§ '§'3i"

"ij: Whether '£36 judgment @§.12:239: passed ﬁg {ha Sess3g:s_ *3 &ua§gg,e, Kappa! aazuaeé sf £>f{e23':':cV¥s:~:~i Secﬁons :43? 1é?,Dg%s, 3@:;'39%% 325 ané sgazeaé ﬁg; Sgpﬁeﬁ E49 LP§:és;ug§ﬁ§5p *f "% ° gﬁ §£§¢§¢rde:?* ~' "v <?~%§;

8; _ $0' é}§e"abé:§ve pei:/ms is:

._ --Er}V.V ' '

ii)"4AcC1;:S€$i'--C{f'@.__':?:6§d guilt 9%' ihe charges V. _ "§:"";s,§:§:"::#3:<ﬁE a;ga§.f'i.St Shem, .E's:' the fG3..EQfg&-"irgg reasons:

M A"'" a REASQNS _ _ ~ ~«~ Basamma £3 {hrs cempiaémamt and :?':':.9?':Ei§:* éaceagedx She has depageé éafars 'aha C{>:.f:"z*: avg Siéted by her in {he ca:"r:.p?:a.i§1'a. SE25 hag staieé K/'L/' / »-''wr/ (1 : ':2 :

that the wife {sf her Siif': 33SE.}-'":9"§:'i bf;-'" mama Payavzsa wag noit havirzg a gead a<_md_z,:<:t, She was having an'-i'E.i6ga§ relatianship with Earanagouda W110 is 1:336 acscuzaeci E101 Shankaiagaucia, 8131338 her s05:"3__V~»vB:8;+Saj€j;af V' came {(2 kzaaw abaiﬁ it; 8ziSa§9§'a._ 'haé --_§3E1.§_.E1T_§ff:ii'€§' Earanageuéa and §8;S8;j~!fy'a_.'Jv'8,S {amg €r:im"';ri;ia;E '::as3e"'~ir§'-.. the Raichur Ceurt and was thef%:._z5a;'f:--é€ égbout {W0 j_.f$8J:'S, he Came Gut t;:'"~1_ejé_iEE :;5zf:'1'a:?.._§'i,€ﬂ--.'3;'§2ed Laiiiéurzdi and was vigiting her orggé hf: :'r:i:;3.:*:Et'?:~5.,i;§.; He was scared 05 the aCc:3s<?:'Vé'.A'f'1§':V riaié .;£iJ;f"§"":«;."3fEC'-6': P.W,2 Pampanna and f€»""."VQ'j;3TA bmughi: her San in canzzezgi-:7.0'n. ..-w03r§< in thaiz' field. At abm/it G2:Q_€'}_or ;:,\ m. :~shVé:had seen hm" Sen coming to the 'v-§§g§: §f..j'}{3ﬁ3;i'52 aﬁv:ic§""E5§§?'»'.3 and at: abssué 84:30 pm. Wham V' -..s§V:':.& Wa. S'*«§«:':' "%f.§;5: .:s'irf:9p, gm: saw ihat her 302'; Basayjga; was r'u:*~;.z1ir1§7_;,' ,a§:'=¢L,1_s<3é i:"'«3{>,E_ +» Shamkarageuda a.n§ ethem " ' '--.. "*=«%ae:"e §E":..$simg him. She got down fmzm he? shop and put ' ii} ta Eﬁ stays, 23:; {ha iéme Baaa.j;3/ta wag Caugh:

= .»v.E-aioéd by 332$ accused pagans» Acasuseé. N@.?. was haiding :13: a knife. Acaused E\¥G.;2 ﬁananagaziéa assauiteé by meang 9'? red $1": $131' sen. Sther a<::<:u$€:<:i assauE":€C:§----_h€r 3923; by 1'I'2€8.§'iS cf aiubg. Her' sax: s'us'iai.§1ed..__£':':j'i;:9%§3:$; V. Thereafter, ha feil dawn" Accused made hggf :s::§;t':f':':;. K V' with face upwardg ané accusadi 330$ 'saz 'an 'i?iid6._.Vs?g3:f_:*:é;:jI':"« 0? her son ané atabbeé an ithe eyes, <:,+--f hEf;§.%3E.'§ . 2%:

time, acaused $30.2 ~+ Bananégcﬁzda a:§§€:i..z::7cT;Vé:s§'<;? E\Eca3 W E'viariy&ppa heié the V7'Q§'..'_E%.¥¢r:'A.sor2 aﬁié ascuseé N034, 5 am at 1*1eEé'A..§,%i::-.V zéft :hm%iTT3.mg Eggs sf the accused, '}"V"3;.v}:.*:;a;":?p?:¢w;__:"V1v.:":91£.:_"a :'v1,'§<§'V'E3;"W,3 - éambanna were starﬁing rjié aH1§'9by,. PCWQ 'x...

Pampamraa and --A :.hey man tewards their viﬁaga jxftez" éaéﬁgnna - P..W.2 came 'as {$13 3§x::* .:':a? :i:f1?e"L:':;.<',3e '£5;-5'é$:iVt tawards Bea-foo? ?0Zi$e Sitaiiarfaé': Feiice Cams :0 the spa': anﬁ :ée.':>:§¥i"V%t'E':€ ﬁeéi:3._a$e_::§; *iz$}'z§'1& ézehicie is Esme: E~{<:sSp§.Ea£. By :'iE:§e}"§§§%:*:--3V%i2:e3é re.a5:c:E':€& the %1§gp:i:a§., B3.3a:»,:5:a wag aiready ' s:¥iV§;a &. 4'§":1é':;:sL.s3af€--:€é: Shg has gains :9 the Feiiscs Sfiatéen azzd ~gz1j2a='m:. _:"i:«:3---7c@:":':§§;ez;é1':t, in the zsmssmexaminaiiiang it £3 :34: ﬁiisciiaa? that ihe 'nets: aéf ?~ié:1ga§'jgz:. was ::E»:;ss€§ GE": that day. She was seiétlng tbs bidé, '@618, cigamits and @:her i'{€f1"}.E5 ﬁr: her 3310? and mag aka geiléng bsfzana in her SE10?" E': is f2;:rt?1er eiisiied 'zinat sins has :9 <:0z1":.c:v~.f§;'L=:»._<_*a}i";e Shﬁp ai: ®'"?:3G a,:::., in the merzzirgg and went.--'?.:aék'-.éa,:b--§§;§;:.T' ~ Gé:GQ is @6138 p,m,3 she was %;a}::§:i:gE"1€:" ' She hag féifthéf demeﬁ aha: iir?1e'%f£T".E:e:*s§«:_§§{ Sf:1£'vappa Badiger ax;-'e2"€ fazéizdﬁzfz 3, .§*§1J§_hg:§¢f:v2rzé'£:{V"1:"iV:;2:i§i in " the nigh: they Wﬁfﬁ caught,~Ei3j;.. _'i:hé'-rgiliagepesﬁie. She has further Stateé 1?1'; t?:_€ Crcf§"s::3~e_§<:Ta:'"n§fz:2z¥:E0r: 'i%:a.it aha has gcT:rié :€..§{ud'f§rf:0'i'E.AVé'n t5_é""déte sf offense at about 81:30 V 1:;u:'11:§ V arzé returrui-,& in the Bangaicre? Ejv§i§§$i§.€§'; i7C3V€T§"E'. in a bus :0 Kushtgi? '£318 said "=.§ué. é5m.es~- :3 E<€;,:d'*§*'éf:i0ti crass aé aboai @6:@G 0: 86:39 '§"§vv{{33'<f;§1<1:«'*;;*éA:f_Q'_;:;:¥:ae has denied that she is no: aware as 13:? 'i:7§jaa Ce:§_%: &;..-£3 mf Ewe'; compiaini given is the 2901136. She "?j:a$ siaiiéd 21:'; the ::ra$s~6Xamina€%sr:, by that time she sia.*»5.s.-'_.7':"::;6:" $021 baizag Qhaaasﬁ '$3; the accagseciq She $'L3.i""£€€§ = ...r.;,?°}?i:1g makmg ::a§c:€' E: was bah?' at: ﬁaur 'Safaris "' A //if//V D 23$:

smfzgéi. '§'§1€ iﬁcédeni has Ezaggszisé wiﬁrzisa :51": minuées, Sha Cammt say as '£9 xﬁﬁsich 0f 33% ascugedﬁizjave asaauitaﬁ; 53:: xarhich gar': af the baéy by time of incééerzt Shﬁ wag starzémg in f§':>:3'1:,t:V _'af E-:é.fé:é_p:»é.::' Shag) whieh was 29 feet away ff:Qm»_§7;?'hv=3%:: 3S{}s*»._LL'éiJ.g:TsA' aasauiteﬁ. She has 1':€2:'{i}T1€:"V.€a:;'{"F;€§'I1§ T;:?:€§ '§CQ r<'=:;3§::;e: Eéezfgézz mar PEEQZ ané P.'W.3 Ezava *::"{&v::'?; 1Lr3 r@s:<:L:§§'i:e2* 1303... E-Ear 503:: was aﬁve Wham as-bu§;s §"~.§:_:3;§aE'.E;€ft the seems 0?

{}€CE..E3"£"'€f:"3'1C€. She haS.vw-EEG? trrisﬁ 'Hit? ":-"%$::":*:0*v5: her son immeﬁiateiyw E'3,G3p}f£é.i, Efj:evr":v3:;is5£:""":":0 vehiciﬁa came at thaf;iii'31'e(. ::§hé«:f'§f:£:s3 ':2.'§&EeciA ﬁrxey iaave not tried is r&m0vé --hi'zn §eve_£i'V.?.fs3%_'Ta« ..'§1:,:Ef0ck cart E: rig further aliciteﬁ that her éagi ~::xr§3;s3__ a';§s€:3.,é§tad whsrs he was in Standing p9$;i.:§.«iei§1=.ar;ﬁi §ie..:.é§é.s ﬁat asaauiied 'by ascussé N92 after f{9.?;Er§;1g baa siziateﬂ that she €31: iﬁéniify any ".a~r::i::§'--..:iX.iZ§3§é:AVf*§"3;"L-éiiﬁiéfiagpan within 39 :3 ES feet. T223 h4a:.:se 2359.3 abazii-_5{% feet away fmm me piece '..fL'».:%?%'::£:if§---$§;=e* *az:a$'s€:a::ﬁi::g an $13 dam sf émgiﬁgmt. She has : E6} :

éiﬁniazi $29 :~;ugge.~3;*é:é<;{; ihai; is net at: e3:§'€w§§:r:é:$$ 3:2 335 daéxs af ai*"€€:"1c€.

E85 ;f3.W.;§Z. W Famparzzm Ems Siateé thaé; G5; the date sf irzciﬁezzz, he had taken deceaseﬁ W Ba5;3§3rj,5é;~:._fa>:° ihe gurposs 9%" 230% 2%}! wark E0 556%: fie1.:j;.?:; ;3a1E_7¢.a:b?1<;;::§%;T V' 94:09 2;; 94:39 pm. when :hs;:;~eM::;r::§e¢§¢ §3g:d,.¢ Qasayjga was 28 feat ah@ar.:§.g.::sf ';1*1'5€:§%1"::3.j:. K:.:é;¢£:r;::€:é A': the crass accuwd caugE1¥:"'§%7;fé*}si {Ef é<:+<:5e.-a:.Sé_d :?--1§é:s'ay}r3. V anal accugeé Na} -- ;f§§I':.gsL:2_§<z2;:*'éu§a;:;<§.ég-.assau_Eted" Basayya an hi3 head by knife. 2%c<:1';;s1'e*€:1 Bamanagauﬁa aSsaL§'E§&d_ -BVaSe;3;éyua 9'§:3T'js_ ':<g3d :03? his. azimsk Ail atherg a$sau1teCi:;__E,%a.Vsé§;:yé£; by 3"n_€ans sf daabﬁ. Basag-*§.;a feéi d<3<,?<..-*_i:."A:; ;'3:,CCEi§'€'{3 ['*§Q.v:§. W Shankaragauda sat an the »§:a:=macEf:«.:>--§Ba$ay3:a ané assazzéfeé {>21 ihe 6:,-»-"es and fa-{:8 bgfh'---.§:1éVa:3::':§..'é:%f Eaaéfe. {E33163 aeisussd E253 éésié the dacéggégér 3%: 'Slat Eéme, beéhrzg "afraid. sf 'she aCCi3:S€d.9 é:hej;* &é%ii'v.§@': Er}-* :3 $6362.15 the giscaaysd {mm the accused. Eﬁhsrsafiafg acsused thasad; ihemg E-iirzzseif and ./€>/ : E7 :

L§a.mba.:ma. rat'; azvsay ':a;w&a:':i:s égiézézér 'U1?':E.2:g+e§, acausssd came :0 'ﬁfgséé: viilagé, Ficwex-*@-1?, Jambarma was Caughi frigid ac-f by the accused and $36 was; a3sau':'{e<:?; by aacuged by meang GE red and clubs. 35:3 maiher W611: fie 'sat-ﬁber son and tbs accugaé a3sa_L:§t@d. big n':a::§'_';zE?:e':=«V.'j'--&§.:;::2__," . Théreaftérg he xirent and :Lnfc=rme;é,m§:.phe P:;2'i'1?;'<':'1:.;*--:a%,. ?t3€:i:=::mr° P.W.E came ii} She Felice iﬁiiatwiafz a::é;s:£~'a %;::z:z;3§Ea\i€r;.éfL'----f<;x%;.S:

iodgesi He Came U3 E<:1<'}:a_f""-..:ha£ '~$h<:._d<:c€§§;se~2a§-'ha$=L Succumbed to the ;_i:'1}:33"ie_3.... : E§_e"'--~__%1as Rxisntéfied the weapens used fer ces%:ir:::i8';::_§s;%;:; v 0:f'> :?:%:§E"~:I12:;r&€r 9f the deCea$é'd"Tan§fi,a§351f0r' a.$'$a2_,:Eii'f1'g'iham. it is saggesteé in the crevéss~e:':Xa:1<:im%.':i§Tr;«.:Eﬁ:»;:V..-§'1is bmther was a witness if} €316 :fn};,2:"de %~ §?as.r:-1';@f '?EZé:"énagouda and 1716 has, §€§Z}OS€§; v.a,g22;ié*%sE4A'-Ravrgiagaliiﬁgéﬁ the S836 5388., Be 'hag ésamed {he ._.SvL;'g§§i§1€$§'E€3_f1" %;E:._ai:',.%'1€ i8 11.0% an €};ew§:ne$S ':0 tbs 3;m:::Zd_£:r::, .V.§'*.1§;?»3 m Jambamna $3 3330 angthsz"

'7- '<3»:§:::V;§t*::we$s is the émaidesat. He has 3132:) ﬁarraieé the '§::c;;d'sm: af the aceuséd aggaméténg aha deseagaé -- :18: Basa;}£j,-*2: Gr; 1:326: dame :1}? O§€'£'E{j:€:': and a'E$«::s aaczzsséi chaﬁng him an& Ezég éamtheéi Pampanzaa anﬁ acsuseé assauiting him by meang Q1? araﬁ amd =::E1;:_'sS¢'TE~Z'x-:%4 :'-?.j:V.%.~;:.S further stated {hat when the a<:cL:$e:d u76re_"as;'s94i3;1%i:1g him, his moihsr cams and r@q'L2€iS§{€t£'fzhe-,acc2;,S€.dVr:':3V€ :9: assay}: him and a: éhai; time} ;:3§:*_:;é;:$e:§ a§§s;j?{as'$a;.;?r;$:df'~. his mother and h§$ m0the?"'s:V:é::taine(§._i2':3::,::*ies, £916 has aise staied regarding 'i:'11é..;€ de'é;:1'§':;=§f€iiie_ée<:&aVé€dV Basajy-»*§;a and has ide::;t:'ﬁed {E16 b__%:h<>L2gi*: he has '@651': th<::mu;g§*iE'= -.Cr0::?;Sw@:>;3;1'§é'in:€élV"~h§;H:«the defence, E316 éeferaaé ?iji§r,:._§x{:i,:':o'Ef*iéé§.sf<:€§§g2': E:i.é"éy'ewi:ne$s veysien' 31; «.P."$v'}4={f=~.CE3.§;f':n2;mma 11$ tbs mathe:/' cf P.W.3 ~-- Jgmbaﬁﬁ'a ? ;'s§a}'V§Z«E -- Pampsmna. SE13 has sizaitﬁd é3r:"*§h&..§.a'E€ :.§féf:":.5:§d.@r:t aceuaaci Ei'L8.."a:"€ assauétsii 316:' V' 355:: ;'%a:'%.§:?:.7§a:*:::_3;_1..§:': {ray}: 5? {Em h{}Z,§S€ ef S'E:ivamza, E3; wag ai 'a.,ba:;é~Q}3;.V;f3G '£9 GESQG gm. ascuaed &sSau§i:€ﬁ 336:" Sam E33,: maarzs sf m6, and sinks' She wan: and yeqagested {he '= a§i:;<:u*sed ms: is assazﬁt E26? 393:; 5%: thaé; time; 3.::c:_;:.ssé K?' "

: 2% :

P593; mfermeé 336:' :'na_%; E362" seasn hag maﬁa §r§€z2ds§:3é.p zariih Ba3a;y"§?a ~--« the deceased azzd {hat may have assaU£%:e& §asay5;*a an the head and that hair <:§3i'i§d;'€r: had seen this incident Therefare, they are ;ff1,;o;_é .'EVé'2§v§:9igu her gem, 'Fhe;"€af*{er, tha gccussd No.1. - Sh3§m_;akaf1<g'01%zda.'T_ assaukﬁd has" by means Sf 3; roﬁ GEE;§_7;_é:jE6*f:-.f:a:f:.ﬁ"3;nd¥ heaé' A: that {Ema Basaitsgszga ¢ '§?.F?é£..5 ar;;&.".VA0"f:h€r ::a'me --.. and separateé. he}: {mm ::héL'L».,§£c<:use&,~._T§2<§r*€é;f€e:', She was taken aiong witéi ;__fB!a.Sa§.7;3-*aV§r: :.a.Eﬁ1".£f'}r" to EEEA hospitai. Basayya had sustaingﬁ i;<1§1,15fi€$9 -'B}?"i.f1;e-V*'time Bagajyya was lifiééi §":={3§f:tr1 t£?§§§:'VV'i0'§*;¢'jg?"€{3 *::.a3;E<:'é'hi:r1 Ea tbs: h@Sp§tai3 be was fdﬁund. §§.@ad.»'j '~STh«3_ 'E1as ééentified {ﬁe weapong «« ?\J§.QS.,} :0 as 'E",.E§'€ Asaifié useé by the ace::u$€& E0 cause V'~v.,§2'1§"a21:i€és'*.:}1*;; her. 'iimiévsuggssted to her that a. E8336 Case rsgiséfﬁrsd agagirzsiz the a_<:.c2;z$ed at her instaérzca a:f1€§__§?,?:¢f3'§:3:i%:ESuggestierz has been deméeﬂ by bar: 13" Pfﬁﬁfﬁ -- Basateppa is azfmihar €§%*~.::=*ita:1.es8, he? '":~_--:.té;i£«::S %:Er':a€ Sr: 1:316 data sf affansseg gcsuseﬁ haé; '/ /3.

//7 "'./ %% . -.a{:€;s>i:§:_i;;

: 25} T assaulted §.i,7*Js 3 and 4 emd E3e'f<>:e=. £3393; exaczgsed were chasing P,1}£s.2 azzd 3 {ram 'ihé Kudrimaié C3035;-,__anc§ ﬁarzibarma was asséﬁauliﬁd f_.<3:f3£: 6'? {E16 Eiﬁig-3&2 Shivarma 'by means of rod and ciaiogx He ha'$:.__$t;3.g'{€:6;f' ﬁhaatf V' amused awre assauitmg Jambénnyagé gajgizig. 'E1*2;:f;V'ti*:e§f'. had made friendship with f§3.aS3§':y3 :¥----._¥:%:8 am: {he}? have agsguéteci Eégudzgmazé Cmss ané the},-" '%V{:3iE:.€§:'~"1?<L§"E;VAI &}'é;I§f;_30.é;:1§1a aisb: 58 has separateﬁ {he E3.C{Z§iS€€ViV_.'E"E7{}§.(.?1 _V§.'-.?k5'S,.3'.:;::"£f].f§. 4 and bath P,Ws.3 8.1'1(;3:2_1/9} A;}:f:.a7d é3.1s'é".a'i'neéEJ ._§%:j'i;::*;i$S on the date of é:":cidef:ii§m" haé§_"""bE§€:: thsroughiy crass- examiﬁad' «by? 1:%;§=V' ;cE»;e;'fs:*r_{(:-3.,:gbuf; zéething w0:"t?m-'hiE<3 has cams _v frani' £0 diigcredit his egvewimess 'V W Raghavertiﬁra E133 Earned; hczsiéés :6 '{h?s.uCas;e 4j§E:Te _'g1"{§S€Cil?.E:Qf§.

35, ?,V1?."}'' v Ra:rr:22:"::':2:, {E29 Hsezci C<m3§abEe hag transmittéd 'Lbs FILE: us: {he {jsmrt an E.3.{}6.19§8 at aéaut 983$ pm. 15' Pfx.EJ.8 -- M.a%1&ntaj;jga, aha mess;~$:§::1.é&;jg;%:f§é. Eﬁas carried the articéas £19 "£136 E<'iS,L. {3(T%~3"-€:vf';:S§'jCV"S}{:i€E:.Cé .La'a0r8_t01"}~')? Eangaiaré amﬁ ::@ken.TA.€h'§¥§ _ i:-a_£:§_{'=.___'a€§f§ hanséed over ':5: the Enare$ti_g.5i§i§}g ' 1'7' PEI"? -- E¥xEi_3.E3an$ap£_gL§iEgH3eﬂ;$ hﬁ wag an €3re~m;it::.e$s Ea accuseﬁ N::>.TE shGxve&4.:€3'+\€ Efifiiikhs éqsed for {E16 CGmm.:§'s_si70:'3 'GfV1%};'a3_.é)ff;é3j:_¢:€ arid {ha same was seized as par E:<aP@=».;panchaéévarné, E-Es: has ééentiféed the EvE'{},é v '"~.__§;hs§ 'E:r§i._§é :g'&s:9vé:*edE.~aé: {he maﬁa}./1<:€ af acczgsad §'€<;>.'é W» _ §§E'i7:<';{F'.¥}<:'V&E.1:'8;§;;€;¥'ig§aVC3§";3%.; Themafiar, he had witnesged '£316 {5.:;@'ve§§g'<}§1._:Ei€ c.'£L1b§ at {he §f3SI£11'}C€' 5}'? accuged 330.3 Y T%Xz§a:'é}é'g1§§.3a ag gez" E;X,§3E§5 Pie has aﬁga 3066:: a wiétizaas EC: _:§<is_¢ «.31? game <:._';'%,':'@ 9;: 'E§':r:: i:*;si2m<:§: :2? :asc<:Lz.s<:+€é E"[email protected]% u «:5 §~§_a:1ur::ar:tha_ 33 par E:s§.?€>§ Re is 322139 a Ségnatsar {G /4?' :2 En.) EXP?" unéer xvhich a::<::;.se«:;% ?\E<:».f§ has 'get the Z3<>iéce is the {£66 am? 9:16 Dfzavaésab whats the Peiicéi ham Seizueé

8. aiub as per E:<.P27' 36 has; ééenétifieé the aaié artjcies as I\»'§'.C¥3."£? 3 ar:& 4» before {he Court.

'E8. RWQEG «- C%:g:2dras§':eE<§%:ara;,-ya. é:3__:'avjW§{r;'és§T is the Fancéqanama - E:><,,PS xa:hi§§';"'v:aLS«. d-:u:§~<'?"1»:-_:3si"€ihé". scene cf accurrsncs where the ée'<:e3;Seé ha%_t_i.'S'u:3ia5§{ie;iV'-- injuries and bleed had §"a§3.eﬁ'V"e;§;"€E:e g§'01;i*é;a*i§-3T§*;;;e2'éafte¥, he hag been 3. xviinesvsj i":?§ t?:_é.§_é.}r:é:f:2§hiz.;3f:':1a dfaﬁxn at the amend incident W§'i€1"€"?,:XVVS..3 E%ﬁC§'"~4""'a;'?;{'¢17"\f;' assaubad by the 3;ci:us_eri;.V:i'v.E:e.,_Sa:id'upé;;:1cha;.n.ama is marked as EXP9. it is suggesiieﬁ §f? %';%§"<:>_ 'E:rGSs--eXam§naiée:q that this 'iF»'i'§§,}.f§.f§:i*$' S is pQEEaﬁA7§;{;§3i§}; 1§':*:v0h»-"€§ ané has caritesieci againsi .3;'<::2"§:3;é vI'§~:}':'7;...V Tézé 383$ Suggssiéen §2a$ 'hear: deniﬁd by '§':.é§;:;.,r "§."§%;'IE"E - B3333?-?'f;.,«'ay ?."W.E,2 -~ Sangappa, 'P€e§$ab, ?.1?'»z'.}._«~%« W §%:§r3:3;a§§a. have 329:

:3:-::2;§a§az°{$d iiae case 95 E316 prageeuiiena :23:

23. Pﬁ§Jﬁ1:'3 » 'Har3':,':rr:3._:";iha::har m ?RE§«E., has recarésd {he staéemsnz sf émguzed oz": 28:§.€}.E.9€%8 in Crime N943/E998 33" Emma: ?o§§r:€ Statiezz, 2 3. ?.':Fv',16 W Dr. venzqaz Rae M E¥'i'<é.%i€:$_:9i;E.Vv{)%ﬁiicer 55 J' me macv {?:'§ma:"}; E~Eea£'c.h cer;g~e;,§fea«;%c;¢§?._£ze;sx thai: he has axamineé Jamrgjaslna ;'>?.%5:<3 m"%*:2«§:{.«_V1::V@. jggg ai Cs8:3S pm. and has f0z;nci '?§f;a;:.ufgiiéiixgirig ingfuréea an ;Pﬂ?xﬂ3 -- Jambanaa, WE'-;_iih'are 23;; ié;:*§Enfi2i2V:%.»:

"E, ﬁner-@n§01fgaE:erf£" }§a_<:§:+:_eﬁ;ég§ ' .;1§IaTl;_'§E.,E'¥:";';«* an :56 'b@,_r:e"'1:*:-tsasuririg 9 T' -. ;c:fj«.;1 X ':>.§eed%:':wg gresezaki.

-- «.i'§):m:~*::C$i::1:Lz3§é:1:':w0'unc§ on {ha middlﬁ '--..§f-{1&'f%:} Shétiéﬁer (ba(:i<a3pai}, meg. 2 92%: V2 cm :10 pieadingé '«./3ﬁ'»*c:.Qmu$i@:: wourads an 3326 left $36.6 meaguzizig 33 gm X '/3: cm X E ' , Satin ~-- No béeedingy 4;" 3 ccmmgier: weunﬁs an the 18?'; side 'I back ma>~asuri:r:.g E2 cm X K :

{gm » E330 'bkedéng;

»§% :24: Sweeéiing arm'; ée3f<,,::*m§z;}: {sassy €§".§.6 Eefi {.33 km 86 g(};5;*;':'."

22» E3 hag furtha' atazécé that he has examined Chem:am_ma M EKWR4 er: ﬁne same ﬂay and has {0V1:Tg:§;§he feéigwéng injurieg:

"R Gaze aiaragrian Weund <31": rig;§*3§;~--§§de'"=. Cﬁfiffﬁ 0:" the head zr'.:eg, é::n' :<: ' cm. 3 cm béeeﬂéng p2"&Sez_*::_ :2. 9:19 abtraaéogz a,a*0'LiL:2._§ ';:§3 be'é;:.v€£e:1: ':53 lime Eagt fi::..g€:' 3z:*i E:'i"ﬁ:;3:V'i*%r;g finger' 'évf the iaft ha:?:£:1fT:rnég.V:'i'~1; c:ﬁ5f_x.V3» cm X 2 cm 7:ﬁee<:i:'1%j:g' 'pré*;=ér:€;'."'7_ ' .

ﬁe E:as'.i3SL2éd.a:+;©.tsr:dv.<;ée'.:§{fica":e as per EXSPTI4 and Fiﬁ in this 3"eS§€*Ci.

A' 2=:"%j. ?_5'fJ§E.'?h;'S£ddanna was; aha 9.3;. Gf Em-"Q01"

M-§;~g§;.; sszaéaé 'ma: 0?: Qgjmgggg 'P.W,2

-- Paznggazzrgfg came 5:2} {E16 i?:>%£c€: Staiéerz at abimfi {>5?:3€% 3;:-d 'ir:f{>z°;::2€d the irssidam Q? a.s~::sa'::E:; at §'{'L§C§Z"§§}.':G'E§.

"':::°?:::?s:é. E-is rﬁaeheé %:}"::3 :I;§::~3i: ané Ba..s"j;:g;a in 3. VV "':.:.':é:"::i EG§:'i"};-">5 WE: %'{;:;,nd E}-"éngg 2%.-*ﬁ:.%: 132:2 :::.~;%_;°:m;:-«:s and : 23 : also remmreé éambanna and Cézennamzna; in {mi 3332715 Ezsrrjg azzd when Eh.€;'.§;" reaahed BGVGGF, Basayya haé :sL2<::c:':.;zm'aed =":<:» téze §:1§:,ari€s( En the cmss~»@xarm':r1s.:£Q.:: he has szated tha: when ?ampaIma came im ':h:é";.Df}*51;V;:é:s5; Staiien at abevs; 95:36 p.m.,, ha did t:ot--'..':;:9?ece2:?dEL-"{E367 V' 3§ai€m_en;$ of Fampamza, may ihgs'"é:xnzm;:ry_..§?§'vi:§Eé VSa_i& statﬁment in the Generaé Béary. E«--§ e:~,v;€$z'sz, hie-hag €u':'§\?;--f%§".

stated that he has m€nti.oned"-3:316,sum::1a:"j;Tt¢:f §: a._{éme11":

given by Pampanna iz1'"'{Ej1€ G=e'.fie'1":%;i .D1"i-3:*y. Itéié Suggested ':0 him that a false case -1'E13.§ v§éer:~.._%'égi.St'§red after diifj deéiberéiiérz §i_é'"fé;és€. in Ehﬁ further chief examinéﬁion E§;X.£7"2i8_ w«s_ ':Ei:y:: Staiion House Diary' on 253"TE?"19§8 h§;s~b%:ee§"i*.géi marke& t%'zmug.b {big x><;ﬁ::1ess. '"--€;'gn'"a':'p€::M$~~a§ 0? E >«Lﬁ fi328, ii. is gear: {ha}: thsre ES an 6r1?::"§.:' ..:'5<3ig,;[email protected]:f:'g_'i:?i;':«:._incizjen: and {E25 name ef accused Neg} and-.._§§h€?:*§L'E?;3$ '@863 <:':8arI§: msrétieﬁed E1': E;}:.P28§ AA 25%"... P,'\-'$.28 W Ramegh is $336 ?0h<:e CG:"1Stabi.€ T&~__'%;f.%;§9i{>"?ias Cﬁffiﬁd the éﬁad @863}; H} {he PKBKC; and aim? :25}:

gstténg the pwtmsrtem examimatécm carazéucteég hanzied £32761' ihe éeaé baéj; :0 the rﬁﬁatéves, after sec'uré:'3-§;__ thg shirt, 8. Eungi, undezwear anti waist threa<i':V:'§§4'L:'--.§;§é.e deceased m Basayya as per M.Qs.8 'E0 1. E. 259 p.'w.:9 W C,Srir:i2;a}:§a1L:-.A §£?~s Engineey, wém has érawﬁ-..,_th@ 'Sji<§étch '~ :C}::;{'VV :.§.;,:¢;j€£'§._%,'.:3 Q5 eccurremae aS per E;><:,PE.?, 265 p.w.20 -- P:"ié§E<:.:;sh~-iéi :é:§1;e;°§V§f:':<. e:7s:j;ga*{§r1g Sffécerg E19 has cenﬁwéigd izige }:ET1:;?§€S<€V£5g{5§,€E§,QE;1 Viz': ibis case and aI°§"€fS'E€€;§""'»'??;:;tf":. 36::-3:.:se'::j':: -.:¢m d' "-1?e.r;«i1ver€ci the articles 0f offerzsﬁas $63" t1:£}e_,.L'?*a:é;C§;i5ﬁ::;aina mentioned eariier while diigcugsizigu_ ti'1e ~§*?i:i%';ié§€ sf ?.\?\fs.9 and 10. After ﬁne V'Siafr.$::ner:ts af {he wityzaages and gigs zieéjéévéizgiﬁfzéiv=a;rtir::Ees and ceftéficate fmm {ha EISL.

ﬁ§e}7§éT%i Ex???' he has fiieé '€§'}€ charge sheet " Eefare éjéae ﬁaurty 2'1?'. 3313.21 -~ Eafiagfjiappag is Q13 Basis? wﬁg E333 ' '"::3a:1&2.:5':e& "mg pagtmgrtam %Xami1'1.at1?93:: on the éacaaseé /59??' :2?:

ané he has {$221352 {be foiimvéng éxtﬁrrégzi i:r':3'L,m?es an Ehﬁ deazi bﬁiifg' of Eﬁasafgﬁéaz "Ed Th€§'E is a big injur}? round ab0gjé--:V"

'sack side sf the bsadi, 'There deep Cut vceurtﬁ 8.bGU'§_i§ cm :a.'"';/'2'~éB".% aieﬁg axréth bieedéng,

2. injuiy 9:': right véiégs 0? ihé 3:";:{::s;1é"'C.1;,1.':,.V_VV $1119 1 cm» _€,,«> 'E'wG cm 2m--:i£':_ds._0m;%.e'f:_"si¥5a~e» 0%" 503$ 3_bo:,,:j: 'E emu"

rib.

§_IT3e'}~:V€;:>f£:;iE._r.V:: ,'J.1=':I)§,1;:.ﬂVCiS_ }{3'i~. vfQ§éi':éad abmzt gs .. _ c1i:1."f:j:;::b'%§;<§§'a;§m:1é {::az&z' E316 righi eye

-- hippézf §.f':§'A€;, V "Rupi:ii%é"T@'§" Q16 righ: eye baié.

1.{3v;-re': Eimbg ?:§€';{m: knee, . '2;.;%§ler€ rig abraaéens 351$ 'wuises §§;"5S€E'§'fC,j?

H6 hag giverrz apizzéon Eliza? ﬁlm: d5a'i:% was 53:36 u exterzgaé 3.33:3 énwrrzai érgjagrézsi; s':.,2§fe:"ed bf»; ﬁgs ". 28 :

deceasﬁdl ﬁfiar examining %;?:€ kxlifaz 3t§_::k:"~:: arzd "K83"! md, he hag Qpinad mat it is 'v'€1":,r" difficaxit :9 cause '£113 I§E}j§E.,§.f§«' ?¥E'@KE by the *2:?@ap{>:3 Bias iv-'E.O,Ex'<3,£'> - knife. "§'he_..;3_ ther énjzzrieg cauid be caused by the weapens iike 3xr?_ﬁC}§';'E ":Q 5} excep: {he iaciged <.x;e:,:nd$¢ Erzjzgrgz N023 a:/.:$§ V' injurieg ccsuid €38 cauaed {Easily wéZ?L1?i' Rf '(};.'?\§e._E>F%§;s?°3s.é§3riL'::.' cguid be causeé by a faﬁ er; ha:°d7g;1fi:*_fé1::€. £7?§<i_'P;2i*".':~ goesimeartem repsrt amé Ex3?2.,§""§.g Ehé ;:?:}_p i1":.I;C_V§'?T":. ';§'i: VV§S 'fmm V 'she earéﬁence Qf these WEinessé'é that 'the Eea£*fieC§'SesSé0nS Judge has hem that the p-Y'§}S€C:iIi§G_.ET§h7VC;é{f._?-Vii»?'ES put farwaré is 120: b5éE'§é'v9,I?;<I1e aéfzéi E§"a:.<;§"reca'§f{i'€5. an Gffdﬁf sf acquittal, 293g We ' §:.a%§f¢V. ;5~£éi%"us~&d the emilre materiaﬁs 011 rew:?i..and é§$@ 'ihie &:3c*{:§ner;!:3 proéucsé in this case, it KS 3S':<3€'r:Vé;?:é:.«?fx«¥.?,§m¥¥ Basamma £3 an €:v'%eA.=";tne3S :9 {ha A*-§2:e_i~<ie'3:€":3g:*:df~:g.}~the maihér sf tbs éacﬁaged M Basggvgfag ?ﬁfx§5~.__2 V;::§::§.f~P*;i}«f.3 are aim ejgevgéftnasgeg :9 tbs fsirgt '"--. "i:1£f.3§§s::*:'f;----," whe Ezaws. alas) carrabaraéeé wthg versign {sf E?~'j{\2i2",~Zé. It 113 33%;': {mm §gXaP28§ ihe Siaiian B02236 §§a:*§:' sf /' // ,/.

: 2?? :

{E26 B:*::*::<3:* .?0§ica= Siafzéazz {$13.1 PEN has fﬁciéfééd thﬁ message cf Pa;m::>a;:"ma: in the Said 1"'€gi.SE€E' at aboL::'--"€}S:3G pm. in the Saki Station Hausa .81§a.z':;, T;

tfrzgjz Pamparma Haépaé had came :0 the and has iZ".1f®'E'§."f.1€d that abczut W»:3»{}";;g.§::;. ~iBasa}=}%a 'haé been assa_L:_1_t<:d an the magi; E3}-I Sh--.:;:i§<a§'ag;:>--i.;:§i2/5; éinﬁ fivsﬂ ethsrs by mearza Gf céubs, :'é€:§.._ém_d %:rzé§e 'Vanﬁ ihereafter, Ehejg have aim assaL%_f§%'e.d Ja:n?Q2:~r_2;2,é;~-.and Chezﬁmammak The said ent:"yhas bgjaﬁ .21':~. T.'7?':jV3§ hours in {he Station §%01:__§$é&:;:jTE.7§§:-.1;~§;L.&1%j;é;i§{é'dV:V"$3-...E;><:,P28{a)a Fuzihef acc0rcj{%ﬁﬂ.';g V{e.,t:;f§:€ gi'§5é'i:V'b3f Basamma, EXP} {ha same érzargmiz --ha}é{ '~¥ﬁé'e:f{"».re--.£t@§at€d gnd ET,-x,P§€> ~« PIER. whi<:}i:_ ::e3sr145t9:i;*:sV.ﬁ.i*;@ =_L;"Ei'fx!§. sf Basamma Statement Of ."~.,B8§':'3~8:§TZ"§.§fi?5."'"53;S per""i~i;'§é:.PE igicsarigr i:'1€§§Ca§€S ihe _'Q1"'€S€3'1C€,

-..;:2V:<:;¢*{§<:%,§%ak.fg§§:;%1'-.ﬁnd. G'J€fE'§i astrg sf a3': the accajasd abeve said PER. has 1366:": receiveé by the Qria:-"ii K '"'--__ "»=.}":,:dg€§ tha Sassrians Judge, Kappa} aéi 32:39 ax}. &' =§f:1»i{'§f.:§ght} Gr: 2@¢E.§.E;{}98¢ Eﬁtéder {ha {3§:§'C§,E§'fESi'd§'EC€8§ we = ....5§:'€ 6%" {E36 capizééeﬁ Eha: {he <:<>mpEaém in {ms ease has

2. :39: been Eedgeé Wiihﬁui. UE'1§"i€'C€SSé5Z.1_"}" €§€§Ei}" and promptéy. Tizaerefceraa we are imsléneé to 'meiieve '(ha v62"s§g1:".: as per the complaint giver: %:;jg,= Basamma »~ mother 0? the deceaseé. 9,953.2. £0 5 are aEfs:::3]T?_}1e eyéwétnass "E9 bath the z':':q:1".dem:S. Sn cansideraiian 95 statement 0:" ":}:1s:AA,aé.»'%tr3.e3.s's1€3:s=--.:bef::>r€'_:i:e triai Ceurt, 2% have :23 }";€s£i:ai:i::%:i; *::;>'"'.;°..f::éEé».{E";a~a:_"é:' tE;.;%é'*A--.,$é.;i;_i siatemama are famzd with' §£i "~§:'§,T'£g cf ar:uti"é,_ 'De. L mated that these wime__s8;e$ 3;1fe i?:;;,:_$*;*':; viiia'ger_$ aféﬁﬁ RWJ 11$ iiiiteratey so 3130 §5'f"§'f.§::'?__ §ERi="}hd". §s "ageé 60 _:u"€aE"'S§ '§h.e;"éféfé;' Smgiaii d"§Sé:r;c5§:sja1;:3c;r3§._35V':%'%:' respect G? the Hawaiian of the iifpcident-'§§;*V1{:E1:5":.;ﬁ;s»::§<;~ villagers aye am-'=a:g's posgibie andAVT%1eref;:31"zj;V £?;i;a£: ':::3:§r":"n<}%: be {sand fauii with; Since '"Afhé§;~--":" véir'si@r; 3.p§eVé;i*$' truthfué and gemuinﬁ, " .__ 3'C2{*._,_'i?i§:é~"'Ea§$ aware thaéi in {he €8;S€ sf appeaé agéLi'n3t..'.é.:;:;;u.i:§a£§ the 5%,p§eEEai€ Court Shauﬁd exercias gr-rsaé: céﬂrs and Caijiiﬁfé in rsxrersimg 4:116 93:66:" G? acqziittai 'Ag:-5ab5s5s5&§ by the %;ré.a§ €Gé,I:r':', éréazzimg smgszhagis an the s \:':»g :31 : prasumptiezq :3? innecezrzczs 9? the EICCUSECEE which Ems been furiher sirsmgéhened by the zsréssy of acc§uéE,ta.3., passﬁd 'Q3; the zriafi Ceuré. Hm%;s:ver_, ELF; 'ibis; saga, ';:_1._:=*§€'u; $5 the ejgawétness accaun: sf 1D.W$.} to §, %;}3ere"¢é;:*:;:f"f;§§;7:g' strong and cempeiiizizg reasans is zvavarse acquittal pagssed" by %;:1%:e iea:"r:e«:{,"E deceasged -- Basayya has '@5611 h£1%£'f§'iCi§8.§ is not under <:haEE.6i'.--:gé, The: <:%s:_§a'E:h:"i§$ by V the injuries Si,EStai"E'1€C§:H§}}{ h§§"1'.1.W}'.£"1~.:%ﬁ4:{TE(%""§§'1C';€fi€;§#i§iA ié aisa net under shaﬁaz/age. "She o;§i§f1i<§'r§=§;§'_..«i§}1%:§.:V.v§Qct@r that the }f.'{ij'i.J.f'E'€}S"E';;i;iS*{?3;i.i'1€?d¥':V5}'_§§'}.§ dactévégged would have nermaléj; causeaEVx'--.d§.:3.a£h--Vé;§$G '«§.$VT"~...§91,.:3t fir; ﬁisputet 'I.§née:* ﬁle CiI'CL,i§'.'GS*E£'J1'{'j{*::S;;, v?§.'.,i-6 qxzestéon is as 'ze? xx-€13 has §r1j1,é%':é'?s7V regaining in the dsath of the

-..d:£g:.§3;::xe_ €E.._A "¥ -._v§.a$aj;}?a;§ Fmm the smiderzce 05 {ha €§.?ex,;fz§fcr}é3:=:$_ j'..-:2: is {ziear that iéiéi aéscused am? accused '"'--._ "3,§a;ne Q:-"E1:3 have cemmiiieé the fazai assauk an $26 ":"§,§*ce:é$€é and 1:336 pyesezms sf aii the 3.C<:us5d has begs'; ' * ~§3Z"C?''v'€d b:; the mridénca sf €}'E3'Vx'{.§E1€SS€S zamd §'€Cm:er}.»" sf \_ /5 x57 /:,/. -

:56 Weapansg ifzzcéez' the cé1"s:um:»;2:an::<3$, 2%:-5: hifid thaé. {E16 pregécutéan Ezas been successfui in briiaging Emma the guﬁé of 81% ascused fer fzfze {)ff€H{3'€S 'LE.i'Ed*3i." Sa€t*éQ:i:; §. 4~3, 14?: 148, 302, and 324 mad with Section _ accuseé are themfore camvicéed. far t§.*;€ $ai<i~n§f§eri'@;és.Aa,*3j<i aénce it is not :3. raresst Q? rare '<;as{3~-,A§¥:aC§:; 0.?"-€h§e;é:fm__ sfzntenceé is émprisanmenff €53; life-._af:1d 'g:.{ag§;_VVfi:?;€ %S;GGQ/-- each, 15:'; defaJ,a:1V%-..V_ 6:9 .%si'u.ff%eE" vfirigomua impﬁsanment for a p7e*r}::d7.g;f{_:;;:r:§'é*-- §r:<;;é;<, fa: the crffence under Sectisn 392 reaé Ssf:j}i:1:_m%é. E %'9 I.F.€. and aisa rigoroﬁéﬁV'i%1*§p.:;:.$ar{:%§;%&:1{i'{'fbr tu§_§§"j;%§eiars each fer the Gffﬁfxlﬁ 'under :S€<:t-§.<3Vn--32:???~réa§,§"':.a§i..:h Sectierz E49 LRC. We do met _gi,ve p'f;'»p19s§,'-- :5. riffxpose sentences for the Qther' "--0«ff§eLr€éi:e5»:§;. B"af£E': t%"'::e.'--;-V"éé1"::€2":<;:€s shaii run cozzcurrarzftigx. T31-:~:-- 'a§p&a§ £3 a§'E@v:s& accwémgijg by :3€t"'a:i:'2.g aséiiﬁ wiﬁjze ~::: :*de:" {sf asquéttaé and cmt:zv;'<:t1§ng thé accused _ "a3 2§1.f0E'€-éaéé. '.§'"E_';€ acaugeé Shaié $1;2_r';r°e3:'1§€:' before fcha iréai '=CG?':,;:*'t, ﬁr: Ehé absatrzse sf whiéég the {rig} Cmszri is diéracted . \\ '\.~>-

'K E3 Carry SLR {ﬁe ssaienceg kngaged as ?Mﬁ@h§ abavﬁ znenﬁanedk Rsh

Unlock Advanced Research with PRISMAI

Karnataka High Court