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Supreme Court - Daily Orders

Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 10 November, 2017

     ITEM NO.49                               REGISTRAR COURT. 2                    SECTION XV

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                           No(s).   14343/2017

     PRADEEP PARWANI                                                              Petitioner(s)

                                                            VERSUS

     STATE OF RAJASTHAN SECRETARIAT AND ORS. & ORS.                               Respondent(s)



     Date : 10-11-2017 This petition was called on for hearing today.



     For Petitioner(s)
                                          Mr. O. P. Bhadani, AOR

     For Respondent(s)
                                          Mr. Rohit K. Singh, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. Counsel for the respondent Nos.1 to 3 have failed to file the counter affidavit within the period stipulated under the rules. Service of notice is complete on the respondent Nos. 4 and 5 but no one has entered appearance on their behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.

SANJAY PARIHAR Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2017.11.10 16:20:26 IST Reason: