Supreme Court - Daily Orders
Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 10 November, 2017
ITEM NO.49 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 14343/2017
PRADEEP PARWANI Petitioner(s)
VERSUS
STATE OF RAJASTHAN SECRETARIAT AND ORS. & ORS. Respondent(s)
Date : 10-11-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. O. P. Bhadani, AOR
For Respondent(s)
Mr. Rohit K. Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the respondent Nos.1 to 3 have failed to file the counter affidavit within the period stipulated under the rules. Service of notice is complete on the respondent Nos. 4 and 5 but no one has entered appearance on their behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
SANJAY PARIHAR Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2017.11.10 16:20:26 IST Reason: