Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 50 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 50. No limits are placed on the speed of vessels on open waters, provided always that the speed does not cause any risk or inconvenience to other vessels.
