Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Punjab - Section Section 9 in The Punjab Town Improvement Act, 1922 9. Remuneration of Chairman and trustees. - The chairman shall receive such salary and each other trustee shall receive such salary or remuneration as may be sanctioned by the State Government.
