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State of Madhya Pradesh - Section

Section 4 in The Madhya Pradesh Alcohol-Yield Rules, 1991

4. The minimum fermentation and distillation efficiencies and recovery of alcohol from molasses shall be as under:-

(a) Fermentation Efficiency 84 per cent of fermentable sugar present in molasses.
(b) Distillation Efficiency 97 per cent of alcohol present in the wash.
(c) Minimum Recovery of Alcohol 52.5 alcohol litres or 91.8 proof litres per quintal offermentable sugar present in the molasses used for production ofalcohol.