Allahabad High Court
Mukesh Kumar Sharma vs M.P. Singh District Basic Education ... on 10 October, 2023
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:65738 Court No. - 4 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1517 of 2017 Applicant :- Mukesh Kumar Sharma Opposite Party :- M.P. Singh District Basic Education Officer And Another Counsel for Applicant :- Abhijeet Kumar Srivastav Hon'ble Rajesh Singh Chauhan,J.
1. This contempt petition is of the year 2017.
2. Case called out.
3. None appeared on behalf of the petitioner to press this contempt petition nor any request for adjournment of the case has been sought.
4. Accordingly, the instant contempt petition is dismissed for want of prosecution.
5. Notice stands discharged.
[Rajesh Singh Chauhan,J.] Order Date :- 10.10.2023 kkv/