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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(3) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(3)Any fine imposed under this Chapter shall be recovered as if it were a fine recoverable under the provisions of the Code of Criminal Procedure, 1973 (Central Act 45 of 1860.)