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[Cites 0, Cited by 0] [Section 57B(15)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(15)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)The board of the State Co-operative Bank and the Central Co-operative Banks shall not be superseded without prior consultation with the Reserve Bank.