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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(4) in The Bombay Entertainments Duty Rules, 1958

(4)The proprietor shall submit the counterfoil with the portion of the stamp bearing the word "Bombay" within ten days after date of the entertainment along with the returns submitted under rule 13, to the prescribed officer for checking and destruction by that officer thereafter.