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Madhya Pradesh High Court

Nikki vs The State Of Madhya Pradesh on 17 February, 2025

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 CRA-4365-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4365 of 2023 (NIKKI Vs THE STATE OF MADHYA PRADESH ) Dated : 17-02-2025 List this case along with Cr.A. No.813/2022 in the week commencing 03.03.2025.





                           (SUSHRUT ARVIND DHARMADHIKARI)                           (ASHISH SHROTI)
                                     JUDGE                                              JUDGE
                           ak




Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 2/18/2025
11:41:35 AM