Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 17 February, 2025
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-4365-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4365 of 2023 (NIKKI Vs THE STATE OF MADHYA PRADESH ) Dated : 17-02-2025 List this case along with Cr.A. No.813/2022 in the week commencing 03.03.2025.
(SUSHRUT ARVIND DHARMADHIKARI) (ASHISH SHROTI)
JUDGE JUDGE
ak
Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 2/18/2025
11:41:35 AM