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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(4)(g) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(g)it bears a serial number or is of a design, different from the serial number, or design of the ballot papers authorized for use at the polling station; or