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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(d) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(d)The 'date of superannuation' of an employee of the Board, other than class IV employee is the date on which he attains the age of 58 years or as may be decided by the Board from time to time.