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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Haryana - Subsection

Section 109(c) in Haryana Urban Development Authority Act, 1977

(c)the grant of license to architects, town planner, engineers, surveyors, draftsmen for the preparation of building plans or water supply, the drainage and sewerage plans and the fees to be paid for the grant of such licences;