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[Cites 0, Cited by 0] [Section 269UA(2)] [Section 269UA] [Entire Act]

Union of India - Subsection

Section 269UA(2)(e) in The Income Tax Act, 1961

(e)"person interested", in relation to any immovable property, includes all persons claiming, or entitled to claim, an interest in the consideration payable on account of the vesting of that property in the Central Government under this Chapter;