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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(1)Every minority college in existence immediately before the 21st day November 1975 shall send a statement in Form 5 so as to reach the competent authority not later than the 31st day of July 1976.